Rameshwar And Others vs State Of Chhattisgarh
2025 Latest Caselaw 1345 Chatt

Chattisgarh High Court

Rameshwar And Others vs State Of Chhattisgarh on 21 January, 2025

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                 HIGH COURT OF CHHATTISGARH AT BILASPUR

                                          CRA No. 1339 of 2003

                          RAMESHWAR and OTHERS versus STATE OF CHHATTISGARH

                                               Order Sheet




21/01/2025

Shri Y.C. Sharma, Senior Advocate with Shri Aishwary Diwan, counsel for the appellants.

Shri Pramod Shrivastava, Dy. Govt. Advocate for the State.

Arguments heard. Closed for judgment.

Sd/-

(Sachin Singh Rajput) Judge

NARESH by

NARESH KUMAR KUMAR KAMDE Date: 2025.01.22 KAMDE 17:19:26 +0530

Kamde