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Ram Yadav vs State Of Chhattisgarh
2025 Latest Caselaw 1323 Chatt

Citation : 2025 Latest Caselaw 1323 Chatt
Judgement Date : 20 January, 2025

Chattisgarh High Court

Ram Yadav vs State Of Chhattisgarh on 20 January, 2025

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                                                                      Digitally signed
                                                                      by BHOLA
                                                                      NATH KHATAI
                                                                      Date:
                                                                      2025.01.21
                                                                      10:42:40 +0530




           HIGH COURT OF CHHATTISGARH AT BILASPUR

                              CRA No. 292 of 2019

               RAM YADAV versus STATE OF CHHATTISGARH

                                 CRA/477/2019


                                  Order Sheet




20/01/2025

Mr. G. R. Miri, Sr. Advocate, along with Mr. Veer Verma and Abhishek Banjare, Advocates, for the appellants.

Mr. H. A. P. S. Bhatia, Panel Lawyer, for the State. Arguments heard.

Reserved for judgment.

                       Sd/-                                   Sd/-
               (Sanjay K. Agrawal)                 (Sanjay Kumar Jaiswal)
                    Judge                                  Judge




  Khatai
 

 
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