Citation : 2025 Latest Caselaw 1228 Chatt
Judgement Date : 15 January, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 984 of 2018
RAJESH GOSWAMI versus STATE OF CHHATTISGARH
CRA/346/2018,CRA/445/2018,CRA/611/2018,CRA/1085/2018
Order on Board
15/01/2025 Shri Vinod Tekam, Advocate for appellants in CRA No.611 of 2018.
Shri Jitendra Shrivastava, Govt. Advocate for the State.
On 13.01.2025 the arguments were concluded by the respective counsel on behalf of appellants in all the appeals, except CRA No.611 of 2018.
Today the argument of parties in CRA No.611 of 2018 is also concluded.
Judgment passed separately.
Sd/-
(Ravindra Kumar Agrawal) Judge Inder
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