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Madan Banjare @ Madan Bajpayee vs State Of Chhattisgarh
2025 Latest Caselaw 1166 Chatt

Citation : 2025 Latest Caselaw 1166 Chatt
Judgement Date : 13 January, 2025

Chattisgarh High Court

Madan Banjare @ Madan Bajpayee vs State Of Chhattisgarh on 13 January, 2025

                                        HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                           CRA No. 1582 of 2017
                                            Madan Banjare @ Madan Bajpayee versus State Of Chhattisgarh



                             13/01/2025             Mr. Devesh G. Kela, Advocate for the Appellant.
                                                    Mr. Ashish Tiwari, amicus curie.
                                                    Mr. H.A.P.S. Bhatia, P.L. for the State/Respondent.

Arguments heard. The matter is reserved for judgment.

                                                          Sd/-                              Sd/-
                                               (Sanjay K. Agrawal)              (Sanjay Kumar Jaiswal)
                                                      Judge                             Judge




                               Sourabh P.




SOURABH PATEL

PATEL 2025.01.13 17:20:55 +0530

 
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