Parasmani Sahu vs State Of Chhattisgarh
2025 Latest Caselaw 1053 Chatt

Chattisgarh High Court

Parasmani Sahu vs State Of Chhattisgarh on 10 January, 2025

2025:CGHC:1854

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 675 of 2019

PARASMANI SAHU versus STATE OF CHHATTISGARH Order Sheet

10/01/2025 Mr. Pragalbha Sharma, Advocate for the appellants.

Mr. Atanu Ghosh, Dy. Govt. Advocate and Ms. Isha Jajodia, Panel Lawyer for the State.

The matter has been listed for final hearing at motion stage and with the consent of the parties, the case is being heard finally and judgment dictated separately.

Sd/-

(Ravindra Kumar Agrawal) Judge

Digitally signed by VEDPRAKASH DEWANGAN

ved