Tuleshwar @ Kuleshwar vs Lata Sahu
2025 Latest Caselaw 1033 Chatt

Chattisgarh High Court

Tuleshwar @ Kuleshwar vs Lata Sahu on 9 January, 2025

                                        HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                              MAC No. 789 of 2015
          Digitally signed
                                            The United India Insurance Company Limited versus Lata Sahu
          by SOURABH
          PATEL
SOURABH
PATEL
          Date:
          2025.01.10
          17:05:21
                                                                 MAC/1204/2015
          +0530




                             09/01/2025               MAC No. 789/2015
                                                      Mr.     Dashrath       Gupta,     Advocate          for   the
                                                Appellant/Insurance Company.
                                                      Mr. Akash Shrivastava, Advocate on behalf of
                                                Respondent No. 1.

Mr. Akash Shrivastava, Advocate for the Appellant. Ms. Swati Agrawal, Advocate on behalf of Mr. Pankaj Agrawal, Advocate for Respondent No. 2/Insurance Company.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge Sourabh P.