Judawan Pradhan vs State Of Chhattisgarh
2025 Latest Caselaw 4056 Chatt

Chattisgarh High Court

Judawan Pradhan vs State Of Chhattisgarh on 29 April, 2025

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                       1

                              Digitally signed by
                              SHUBHAM SINGH
                              RAGHUVANSHI
                              Date: 2025.05.01
                              15:53:27 +0530


                                                      2025:CGHC:19324-DB


                                                                     NAFR

             HIGH COURT OF CHHATTISGARH AT BILASPUR


                           CRA No. 1466 of 2016


Judawan Pradhan S/o Kanhaiya Pradhan, Aged About 46 Years R/o Village
Dhurkot, Police Station Janjgir, District Janjgir Champa, Chhattisgarh
                                                              ... Appellant


                                    versus


State Of Chhattisgarh Through Police Station Janjgir, District Janjgir-
Champa, Chhattisgarh
                                                              ... Respondent

For Appellant : Mr. Shobhit Koshta, Advocate For Respondent/State : Mr. Afroz Khan, Panel Lawyer

(Division Bench) Hon'ble Shri Justice Sanjay K. Agrawal Hon'ble Shri Justice Sanjay Kumar Jaiswal

Order On Board

29/04/2025

1. This appeal arises out of impugned judgment dated 24.10.2016 passed by learned Sessions Judge, Janjgir-Champa, Chhattisgarh, in Session Case No.63/2016.

2. Learned Counsel appearing for the State submits that the sole appellant has died, therefore, the appeal stands abated. He further submits that necessary documents will be filed by him during course of the day.

3. In view of above submission, as sole appellant Judawan Pradhan, S/o Kanhaiya Pradhan died, and no representation has been made for bringing legal heirs of the sole appellant on record, therefore, this appeal is disposed of having been abated.

                         Sd/-                              Sd/-
                  (Sanjay K. Agrawal)             (Sanjay Kumar Jaiswal)
                       Judge                            Judge
Shubham