Virendra Kumar Sharma vs State Of Chhattisgarh
2024 Latest Caselaw 179 Chatt

Chattisgarh High Court

Virendra Kumar Sharma vs State Of Chhattisgarh on 25 June, 2024

Author: Narendra Kumar Vyas

Bench: Narendra Kumar Vyas

 Neutral Citation
 2024:CGHC:21368




                                                            Page 1 of 2

                                                                NAFR
          HIGH COURT OF CHHATTISGARH, BILASPUR
                      WPS No. 3316 of 2024
1.   Virendra Kumar Sharma S/o Late Puran Prasad Sharma, Aged
     about 63 years, R/o Ward No. 01 Infront of Vivekanand School
     Kawardha, District : Kabirdham (G.G.)
2.   Omprakash Sharma S/o Late Prayagdutt Sharma, Aged about
     68 years, R/o House No. 43, Ward No. 10, Village Dullapur, Post
     Raveli, Tahsil Kawardha, District : Kabirdham (C.G.)
3.   Shyam Sunder Patel S/o Late Tularam Patel, Aged about 62
     years, R/o Ward No. 02, Near Sumit Bazar Lohara Road
     Kawardha, District : Kabirdham (C.G.)
4.   Nand Kumar Chandravanshi S/o Late Dhalagan Chandravanshi,
     Aged about 65 years, R/o Village Bhareli, Tahsil Bodla, District :
     Kabirdham (C.G.)
5.   Parmeshwar Prasad Chandravanshi S/o Late Ram Sevak
     Chandravanshi, Aged about 63 years, R/o Ward No. 11, Village
     Akhra, Post Kunda, District : Kabirdham (C.G.)
6.   Amar Lal Deshmukh S/o Late Khorbahara Deshmukh, Aged
     about 67 years, R/o Ward No.15 Bodla, District : Kabirdham
     (C.G.)
7.   Chhotu Ram Kurmi S/o Late Banshiram, Aged about 62 years,
     R/o Ward No. 11 Bodla, District : Kabirdham (C.G.)
8.   Laxman Yadav S/o Late Samaru Yadav, Aged about 62 years,
     R/o Ward No. 10 Bodla, District : Kabirdham (C.G.)
9.   Baisakhu Ram Sahu S/o Late Kamram Sahu, Aged about 66
     years, R/o Village Khairbana Khurd, Post and Tahsil Bodla,
     District : Kabirdham (C.G.)
10. Ghanshyam Soni S/o Late Achal Prasad Soni, Aged about 65
    years, R/o Village Pandatarai, Ward No. 11, Tahsil Pandatarai,
    District : Kabirdham (C.G.)
11. Jagdish Prasad Kesharwani S/o Late Kunjbihari Kesharwani,
    Aged about 68 years, R/o Ward No. 07, Tahsil Bodla, District :
    Kabirdham (C.G.)
12. Harish Chand Verma S/o Late Jerman Verma, Aged about 65
    years, R/o Village Baiharsari, Tahsil Bodla, District : Kabirdham
    (C.G.)
13. Mohd. Ahsaz Khan S/o Late Mohd Rasid Khan, Aged about 64
    years, R/o Ward No. 11, Tahsil Bodla, District : Kabirdham (C.G.)
14. Janaki Bai W/o Mohanlal, Aged about 66 years, R/o Ward No. 10
               Neutral Citation
              2024:CGHC:21368




                                                                          Page 2 of 2

                  Bodla, District : Kabirdham (C.G.)
                                                                     ---- Petitioners
                                            Versus
              1. State of Chhattisgarh Through - The Secretary General
                 Administration Department, Mahanadi Bhawan, Mantralaya Atal
                 Nagar, Naya Raipur, Tahsil and District : Raipur (C.G.)
              2. State of Chhattisgarh Through - The Secretary Water Resource
                 Department, Mahanadi Bhawan, Mantralaya, Naya Raipur, Tahsil
                 and District : Raipur (C.G.)
              3. State of Chhattisgarh Through - The Secretary Finance
                 Department, Mahanadi Bhawan, Mantralaya, Naya Raipur, Tahsil
                 and District : Raipur (C.G.)
              4. Chief Engineer, Mahanadi Godavari Kachhar Pariyojana, Water
                 Resource Department Raipur, Tahsil and District : Raipur (C.G.)
              5. Superintending Engineer, Shivnath Mandal, Water Resource
                 Department, Durg, Tahsil and District : Durg (C.G.)
              6. Executive Engineer, Water Resource Department, Division
                 Kawardha, Tahsil and District Kabirdham (C.G.)
                                                                  ---- Respondents

For Petitioners : Mr. Mayank Chandrakar, Advocate For State : Mr. Abhishek Gupta, Panel Lawyer

Hon'ble Shri Justice Narendra Kumar Vyas Order on Board 25.06.2024

1. The issue involved in this writ petition has already been decided by this Court in case of Faguvaram Patel & others Vs. State of Chhattisgarh [WPS No. 3870 of 2021 (decided on 30.09.2022].

2. In view of the above, the instant writ petition also deserves to be disposed of in terms of the judgment passed by this Court in case of Faguvaram Patel (supra).

3. Accordingly, the writ petition (s) stands disposed of.

Sd/-

(Narendra Kumar Vyas) Judge Manish