Purushottam Barade (Died) Through Lrs vs State Of Chhattisgarh
2024 Latest Caselaw 137 Chatt

Citation : 2024 Latest Caselaw 137 Chatt
Judgement Date : 24 June, 2024

Chattisgarh High Court

Purushottam Barade (Died) Through Lrs vs State Of Chhattisgarh on 24 June, 2024

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                                  CRA No. 766 of 2002

            Purushottam Barade (died) Through Lrs Versus State of Chhattisgarh




24.06.2024         Mr. Hemant Kumar Agrawal, Advocate along with Mr. Raj Kumar
             Sahu, counsel for the appellant.
                   Mr. Sanjeev Pandey, Deputy A.G. for the State/respondent.

Arguments heard. Reserved for the judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge

Raghu Jat

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