Ramkrishna Sahu vs State Of Chhattisgarh
2023 Latest Caselaw 241 Chatt

Citation : 2023 Latest Caselaw 241 Chatt
Judgement Date : 12 January, 2023

Chattisgarh High Court

Ramkrishna Sahu vs State Of Chhattisgarh on 12 January, 2023

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               HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet

                            WA No. 241 of 2020

             Ramkrishna Sahu Versus State of Chhattisgarh & Others




12/01/2023
                  Heard Mr. Sourabh Sharma alongwith Mr. H.S.Patel, learned

             counsel, appearing for the appellant. Also heard Mr. Vikram

             Sharma, learned Deputy Government Advocate, appearing for the

             respondents.

Hearing is complete.

Reserved for judgment.

                       Sd/-                                 Sd/-
              (Arup Kumar Goswami)                (Arvind Singh Chandel)
                  Chief Justice                           Judge




    Amit

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