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Naveen Minj vs State Of Chhattisgarh
2023 Latest Caselaw 216 Chatt

Citation : 2023 Latest Caselaw 216 Chatt
Judgement Date : 11 January, 2023

Chattisgarh High Court
Naveen Minj vs State Of Chhattisgarh on 11 January, 2023
                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                    CRA No. 1414 of 2021

                          Rahul Singh Versus State Of Chhattisgarh

                                    CRA No. 814 of 2022

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Rakesh Mohan Pandey




11.01.2023         Mr. Vivek Tripathi, counsel for the appellant(s).

                   Mr. Soumya Rai, PL for the State / respondent.

CRA No. 1414 of 2021

List the matter along with CRA No.814/2022.

CRA No. 814 of 2022

Heard on I.A. No.2, application for exemption from filing the certified

copy of the judgment of conviction.

Application is allowed for the reasons mentioned therein.

List the matter after four weeks.

                            Sd/-                                       Sd/-
                    (Sanjay K. Agrawal)                     ( Rakesh Mohan Pandey )
                          Judge                                      Judge




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