Citation : 2023 Latest Caselaw 173 Chatt
Judgement Date : 9 January, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet CRA No. 8 of 2014 Ramnarayan -Versus- State Of Chhattisgarh
Division Bench :-
Hon'ble Shri Justice Sanjay K. Agrawal & Hon'ble Shri Justice Rakesh Mohan Pandey
09.01.2023 Mr. Bhaskar Payashi alongwith Rohitashva Singh, Advocates
for the Appellant.
Ms. Ruchi Nagar, Dy. Govt. Advocate for the State.
Arguments heard.
Reserved for judgment.
Sd/- Sd/-
(Sanjay K. Agrawal) (Rakesh Mohan Pandey)
Judge Judge
Aks
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