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Smt. Chitrekha Kawar vs Anand Rameshwar
2022 Latest Caselaw 6094 Chatt

Citation : 2022 Latest Caselaw 6094 Chatt
Judgement Date : 28 September, 2022

Chattisgarh High Court
Smt. Chitrekha Kawar vs Anand Rameshwar on 28 September, 2022
                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                   FAM No. 133 of 2018
                      Smt. Chitrekha Kawar Versus Anand Rameshwar




28.09.2022       Mr. Akash Agrawal, Advocate on behalf of Mr. Ravindra Sharma,

             Advocate for the appellant.

                 Ms. Naushina Afrin Ali, Advocate with Mr. Topilal Barteh, Advocate

             for the respondent.

Arguments heard.

Reserved for judgment.

                        Sd/-                                    Sd/-
                 (Goutam Bhaduri)                    (Radhakishan Agrawal)
                     Judge                                    Judge




  Yogesh
 

 
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