Shailendra Singh Ksashtri vs Deelip Yadav
2022 Latest Caselaw 5924 Chatt

                                                                        NAFR

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                FA No. 300 of 2017

   • Shailendra Singh Ksashtri S/o Shri Narayan Singh, Aged About 28
     Years R/o Forest Office, Sindhi Colony, Jarhabhata, Bilaspur, Tehsil
     And District Bilaspur, Chhattisgarh

                                                                ---- Appellant

                                      Versus

   1. Deelip Yadav S/o Shri Cheddilal Yadav, Aged About 40 Years R/o
      Uslapur, Bilaspur, Presently Address Village Lakhasaar, Village
      Kathakoni, Tehsil Takhatpur, District Bilaspur, Chhattisgarh,
      Chhattisgarh

   2. State Of Chhattisgarh, Through Its Collector, Bilaspur, District Bilaspur,
      Chhattisgarh

                                                               ---- Respondent



      For Appellant               :        Shri Manish Nigam
                                                 Advocate

      For Respondent/ State       :        Shri Sanjay Pathak, P.L.


                    Hon'ble Shri Justice Goutam Bhaduri

                Hon'ble Shri Justice Radhakishan Agrawal

                             Judgment on Board


Per Goutam Bhaduri, J.

21/09/20 22

Heard.

1. Learned counsel for the appellant pleads no instructions.

2. Since no other counsel is appearing to press this appeal

nor any representation is made, this Court is left with no other

option but to dismiss the appeal for want of prosecution.

3. Accordingly, the appeal is dismissed for want of

prosecution.

                  Sd/-                              Sd/-


        (Goutam Bhaduri)                       (Radhakishan Agrawal)

           Judge                                              Judge



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