M/S Moon Caterers vs State Of Chhattisgarh
2022 Latest Caselaw 5899 Chatt

Citation : 2022 Latest Caselaw 5899 Chatt
Judgement Date : 20 September, 2022

Chattisgarh High Court

M/S Moon Caterers vs State Of Chhattisgarh on 20 September, 2022

                                       1




               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet

                            WPC No. 3326 of 2022

           M/s. Moon Caterers Versus State of Chhattisgarh & Others



20/09/2022        Heard Mr. Vinay Pandey, learned counsel, appearing for the

             petitioner, Mr. Trivikram Nayak. learned Panel Lawyer, appearing for

             the respondents No. 1 and 3 as well as Mr. Sumesh Bajaj, learned

counsel, appearing for the respondent No. 2.

Arguments concluded.

Judgment reserved.

                       Sd/-                                   Sd/-
              (Arup Kumar Goswami)                    (Deepak Kumar Tiwari)
                  Chief Justice                             Judge




    Amit

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