Manglu Ram (Died) Through Lrs vs Laxmikant Mishra
2022 Latest Caselaw 5879 Chatt

Citation : 2022 Latest Caselaw 5879 Chatt
Judgement Date : 19 September, 2022

Chattisgarh High Court

Manglu Ram (Died) Through Lrs vs Laxmikant Mishra on 19 September, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                            FA No. 156 of 2018
           Manglu Ram (died) Through Lrs Versus Laxmikant Mishra




19/09/2022           Shri A.P. Sharma with Shri K.K. Dewangan, Counsel for the

               Appellant.


                     Shri H.V. Sharma, Counsel for Respondent No. 1.

Shri Neeraj Pradhan, P.L. for the State.

Arguments heard.

Reserve for Judgment.

                             Sd/-                           Sd/-
                       (Goutam Bhaduri)                (Radhakishan Agrawal)
                           Judge                              Judge




   Jyoti

Download the LatestLaws.com Mobile App