Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Monu Thawait vs State Of Chhattisgarh
2022 Latest Caselaw 5608 Chatt

Citation : 2022 Latest Caselaw 5608 Chatt
Judgement Date : 7 September, 2022

Chattisgarh High Court
Monu Thawait vs State Of Chhattisgarh on 7 September, 2022
               HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                       Criminal Appeal No.1561 of 2015

           Mohammad Eliyas and another Versus State of Chhattisgarh

                                     along with

                  Criminal Appeal Nos.1647/2015 and 532/2016

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Sachin Singh Rajput



  7/9/2022          Ms    Indira    Tripathi,    counsel    for   the    appellants   in
                Cr.A.No.1561/2015.

                    Mr.U.K.S.Chandel,           counsel    for    the    appellant    in
                Cr.A.No.1647/2015

                    Mr.Manoj Kumar Sinha, counsel for the appellant in
                Cr.A.No.532/2016.

                    Mr.Sudeep Verma, Deputy Government Advocate for the
                respondent/State.

Arguments heard.

Reserved for judgment.

Learned counsel for the parties are at liberty to file brief synopsis along with citations by 9.9.2022.

                           Sd/-                                         Sd/-

                    (Sanjay K. Agrawal)                      (Sachin Singh Rajput)
     B/-
                        Judge                                       Judge
  

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter