Vishal Anand vs Smt. Heena Anand
2022 Latest Caselaw 5602 Chatt

Citation : 2022 Latest Caselaw 5602 Chatt
Judgement Date : 7 September, 2022

Chattisgarh High Court

Vishal Anand vs Smt. Heena Anand on 7 September, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                            FAM No. 177 of 2018
                  Vishal Anand -Versus- Smt. Heena Anand




07.09.2022       Mr. T.K.Jha, Advocate for the Appellant.

                 Mr. P. Chetan Kumar, Advocate for the Respondent.

Arguments heard.

Reserved for the judgment.

                       Sd/-                            Sd/-
                 (Goutam Bhaduri)               (Radhakishan Agrawal)
                     Judge                            Judge




   Ashok

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