Smt. Manmati vs Smt. Urmila
2022 Latest Caselaw 7130 Chatt

Citation : 2022 Latest Caselaw 7130 Chatt
Judgement Date : 28 November, 2022

Chattisgarh High Court

Smt. Manmati vs Smt. Urmila on 28 November, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR

                              Order Sheet

                          WP227 No.622 of 2019

         Smt.Manmati and another Versus Smt.Urmila and others




28/11/2022        Mr.Parag Kotecha, counsel for the petitioner.

                  Mr.Awadh Tripathi, counsel for respondent No.1.

Learned counsel appearing for both the parties pray for and are granted time to file written synopsis along with judgments.

List this matter in the week commencing 2 nd January, 2023.

IR granted earlier shall continue.

Sd/-

(Deepak Kumar Tiwari) Judge

B/-

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