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Bablu @ Babbu @ Chhotu Tiwari vs State Of Chhattisgarh
2022 Latest Caselaw 7062 Chatt

Citation : 2022 Latest Caselaw 7062 Chatt
Judgement Date : 23 November, 2022

Chattisgarh High Court
Bablu @ Babbu @ Chhotu Tiwari vs State Of Chhattisgarh on 23 November, 2022

HIGH COURT OF CHHATTISGARH, BILASPUR

Order Sheet

CRA No. 672 of 2012

Bablu @ Babbu @ Chhotu Tiwari Versus State of Chhattisgarh

DB Hon'ble Shri Justice Sanjay K. Agrawal Hon'ble Shri Justice Rakesh Mohan Pandey

23.11.2022 Mr. B.P. Singh, counsel for the appellant.

Mr. Sudeep Verma, Dy. G.A. for the State.

Argument heard.

Reserved for judgment.

Meanwhile, parties are at liberty fo submit their written synopsis by Friday.

                                 Sd/-                          Sd/-
                         (Sanjay K. Agrawal)l)        (Rakesh Mohan Pandey)
                               Judge                          Judge




        Harneet
 

 
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