Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ram Singh vs State Of Chhattisgarh
2022 Latest Caselaw 7029 Chatt

Citation : 2022 Latest Caselaw 7029 Chatt
Judgement Date : 22 November, 2022

Chattisgarh High Court
Ram Singh vs State Of Chhattisgarh on 22 November, 2022
                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                      CRA No. 698 of 2013

                              Ram Singh Versus State Of Chhattisgarh

 Division Bench:-

 Hon'ble Shri Justice Sanjay K. Agrawal &
 Hon'ble Shri Justice Rakesh Mohan Pandey




22.11.2022         Mr. Rishabh Bisen, Advocate, on behalf of Mr. G.S. Ahluwalia, counsel for

             the appellant.

                   Mr. Sudeep Verma, Dy. G.A. for the State / respondent.

Argument heard.

Reserved for judgment.

Learned counsel for the parties are at liberty to submit written synopsis by

tomorrow i.e. 23.11.2022.

                              Sd/-                                     Sd/-
                    (Sanjay K. Agrawal)                      ( Rakesh Mohan Pandey )
                          Judge                                        Judge




   Ankit
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter