Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S J.J. Battery vs State Of Chhattisgarh
2022 Latest Caselaw 6910 Chatt

Citation : 2022 Latest Caselaw 6910 Chatt
Judgement Date : 17 November, 2022

Chattisgarh High Court
M/S J.J. Battery vs State Of Chhattisgarh on 17 November, 2022
                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                  WPT No. 242 of 2022
                   M/s JJ Battery Vs. State of Chhattisgarh & Ors.



17.11.2022

Shri Moolchand Jain, Advocate for the petitioner.

Shri Chandresh Shrivastava, Addl. Advocate General for the State. In order to seek instructions so far as judgment passed by the Division Bench on the subject matter in Writ Appeal No. 687/2018 (State of Chhattisgarh & Ors. Vs. Tata Tele services Ltd.), the State counsel prays that the matter may be taken up in the next week.

As prayed, list this case on 24.11.2022.

Sd/-

(P. Sam Koshy) Judge

Inder

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter