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Smt. Sunita Sahu vs State Of Chhattisgarh
2022 Latest Caselaw 6761 Chatt

Citation : 2022 Latest Caselaw 6761 Chatt
Judgement Date : 11 November, 2022

Chattisgarh High Court
Smt. Sunita Sahu vs State Of Chhattisgarh on 11 November, 2022
                                    1
                                                                       NAFR
        HIGH COURT OF CHHATTISGARH, BILASPUR

                             WPC No. 4632 of 2022

1. Smt. Sunita Sahu W/o Shri Ramesh Kumar Sahu Aged About 32 Years R/o
   Village Katagi, Panch Ward No. 02 Gram Panchayat Katagi, Janpad
   Panchayat Kasdol, P.S. Kasdol, Distt. Balodabazar- Bhatapara (C.G.)

                                                                ---- Petitioner

                                 Versus

1. State Of Chhattisgarh Through The Secretary Panchayat And Rural
   Development Department Mahanadi Bhawan Capital Complex Atal Nagar,
   New Raipur , Distt. Raipur (C.G.)

2. Collector Balodabazar, Distt. Balodabazar-Bhatapara (C.G.)

3. Tahsildar Kasdol, Distt. Balodabazar-Bhatapara (C.G.)

4. Laxman Prasad Sahu S/o Shri Dalluram Sahu Aged About 53 Years R/o
   Village Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol, P.S.
   Kasdol, Distt. Balodabazar-Bhatapara (C.G.)

5. Smt. Vishnubai W/o Shri Nandkishore Aged About 36 Years R/o Village
   Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol, P.S. Kasdol,
   Distt. Balodabazar-Bhatapara (C.G.)

6. Smt. Ganaga Thawait W/o Shri Rajesh Thawait Aged About 32 Years R/o
   Village Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol, P.S.
   Kasdol, Distt. Balodabazar-Bhatapara (C.G.)

7. Smt. Vrinda Dewangan W/o Shri Ritesh Dewangan Aged About 40 Years
   R/o Village Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol,
   P.S. Kasdol, Distt. Balodabazar-Bhatapara (C.G.)

8. Vinod Kumar Dewangan S/o Shri Laharuram Dewangan Aged About 48
   Years R/o Village Katagi, Gram Panchayat Katagi, Janpad Panchayat
   Kasdol, P.S. Kasdol, Distt. Balodabazar-Bhatapara (C.G.)

9. Narayan Dewangan S/o Shri Uderam Dewangan Aged About 50 Years R/o
   Village Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol, P.S.
   Kasdol, Distt. Balodabazar-Bhatapara (C.G.)

10.      Ku. Bharti Bala Maithyus D/o Shri A.B. Maithyus Aged About 48
   Years R/o Village Katagi, Gram Panchayat Katagi, Janpad Panchayat
   Kasdol, P.S. Kasdol, Distt. Balodabazar-Bhatapara (C.G.)

11.      Devnarayan Dewangan S/o Shri Rikhiram Dewangan Aged About 55
   Years R/o Village Katagi, Gram Panchayat Katagi, Janpad Panchayat
   Kasdol, P.S. Kasdol, Distt. Balodabazar-Bhatapara (C.G.)
                                                        ----Respondents

For Petitioner : Mr. Sunil Sahu Advocate. For State : Mr. Aditya Bhardwaj, P.L.

Hon'ble Shri Justice P. Sam Koshy Order On Board 11.11.2022

1. The issue raised by the petitioner in the present writ petition stands

squarely covered by the Judgment rendered by this Court in WP(C) No.

44/2021 and which has also been affirmed in Writ Appeal No. 31/2022. Both

of which have been decided in-terms-of a decision by the Hon'ble Supreme

Court in the case of Janabai Vs. Additional Commissioner and others,

reported in (2018) 18 SCC 196.

2. Accordingly, the present writ petition also deserves to be and is accordingly

dismissed.

Sd/-

(P. Sam Koshy) JUDGE

Jyoti

 
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