Jagdish Sahu vs State Of Chhattisgarh
2022 Latest Caselaw 6760 Chatt

                                    1
                                                                         NAFR
        HIGH COURT OF CHHATTISGARH, BILASPUR

                              WPC No. 4633 of 2022

1. Jagdish Sahu S/o Shri Bhagwan Das Sahu Aged About 55 Years R/o
   Village - Katagi, Panch Ward No. 01 Gram Panchayat Katagi, Janpad
   Panchayat Kasdol, P.S. Kasdol, District : Balodabazar-Bhathapara,
   Chhattisgarh

                                                                  ---- Petitioner

                                 Versus

1. State Of Chhattisgarh Through The Secretary Panchayat And Rural
   Development Department Mahanadi Bhawan Capital Complex, Atal Nagar,
   New Raipur, District : Raipur, Chhattisgarh

2. Collector Balodabazar Distt - Balodabazar - Bhatapara (C.G.)

3. Tahsildar Kasdol, District Balodabazar -Bhatapra Chhattisgarh.

4. Laxman Prasad Sahu S/o Shri Dalluram Sahu, Aged About 53 Years R/o
   Village Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol, P.S.
   Kasdol, District - Balodabazar - Bhatapara Chhattisgarh.

5. Smt. Vishnubai W/o Shri Nandkishore, Aged About 36 Years R/o Village
   Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol, P.S. Kasdol,
   District - Balodabazar - Bhatapara Chhattisgarh.

6. Smt. Ganaga Thawait W/o Shri Rajesh Thawait, Aged About 32 Years R/o
   Village Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol, P.S.
   Kasdol, District - Balodabazar - Bhatapara Chhattisgarh.

7. Smt. Vrinda Dewangan W/o Shri Ritesh Dewangan, Aged About 40 Years
   R/o Village Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol,
   P.S. Kasdol, District - Balodabazar - Bhatapara Chhattisgarh.

8. Vinod Kumar Dewangan S/o. Shri Laharuram Dewangan, Aged About 48
   Years R/o Village Katagi, Gram Panchayat Katagi, Janpad Panchayat
   Kasdol, P.S. Kasdol, District - Balodabazar - Bhatapara Chhattisgarh.

9. Narayan Dewangan S/o. Shri Uderam Dewangan, Aged About 50 Years R/o
   Village Katagi, Gram Panchayat Katagi, Janpad Panchayat Kasdol, P.S.
   Kasdol, District - Balodabazar - Bhatapara Chhattisgarh.

10.      Ku. Bharti Bala Maithyus D/o. Shri A. B. Maithyus, Aged About 48
   Years R/o Village Katagi, Gram Panchayat Katagi, Janpad Panchayat
   Kasdol, P.S. Kasdol, District - Balodabazar - Bhatapara Chhattisgarh.

11.      Devnarayan Dewangan S/o Shri Rikhiram Dewangan Aged About 55
   Years R/o Village Katagi, Gram Panchayat Katagi, Janpad Panchayat
   Kasdol, P.S. Kasdol, District - Balodabazar - Bhatapara Chhattisgarh.
                                                         ----Respondents

For Petitioner : Mr. Sunil Sahu Advocate. For State : Mr. Aditya Bhardwaj, P.L.

Hon'ble Shri Justice P. Sam Koshy Order On Board 11.11.2022

1. The issue raised by the petitioner in the present writ petition stands

squarely covered by the Judgment rendered by this Court in WP(C) No.

44/2021 and which has also been affirmed in Writ Appeal No. 31/2022. Both

of which have been decided in-terms-of a decision by the Hon'ble Supreme

Court in the case of Janabai Vs. Additional Commissioner and others,

reported in (2018) 18 SCC 196.

2. Accordingly, the present writ petition also deserves to be and is accordingly

dismissed.

Sd/-

(P. Sam Koshy) JUDGE

Jyoti