Smt. Bharti Devi Thakur vs State Of Chhattisgarh
2022 Latest Caselaw 6735 Chatt

Citation : 2022 Latest Caselaw 6735 Chatt
Judgement Date : 10 November, 2022

Chattisgarh High Court

Smt. Bharti Devi Thakur vs State Of Chhattisgarh on 10 November, 2022

                                           1



                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet

                              Writ Appeal No. 18 of 2022
             Smt. Bharti Devi Thakur Versus State of Chhattisgarh & Another



10/11/2022        Heard Mr. Ajay Shrivastava, learned counsel for the appellant.

               Also heard Ms. Astha Shukla, learned Government Advocate,

               appearing for respondent No. 1 and Mr. Anand Shukla, learned

counsel, appearing for respondent No. 2.

Judgment is reserved.

                            Sd/-                                 Sd/-
                   (Arup Kumar Goswami)                    (Sanjay Agrawal)
                        Chief Justice                           Judge




Brijmohan

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