Ratindra Bose vs State Of Chhattisgarh And Ors
2022 Latest Caselaw 6730 Chatt

Citation : 2022 Latest Caselaw 6730 Chatt
Judgement Date : 10 November, 2022

Chattisgarh High Court

Ratindra Bose vs State Of Chhattisgarh And Ors on 10 November, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                         WPS No. 4911 of 2012

             Ratindra Bose Versus State of Chhattisgarh & Ors.

                                   with

                           WPS No. 1367/2013




10.11.2022

Mr. Akash Kumar Kundu, counsel for the Petitioners.

Mr. Samir Uraon, G.A. for the State.

Arguments heard.

Reserved for Judgment.

Sd/-

(Rajani Dubey) Judge

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