Balkiram Khunte vs Ajaruddin Khan
2022 Latest Caselaw 6729 Chatt

Citation : 2022 Latest Caselaw 6729 Chatt
Judgement Date : 10 November, 2022

Chattisgarh High Court

Balkiram Khunte vs Ajaruddin Khan on 10 November, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                         MAC No. 1072 of 2017

              Balkiram Khunte Versus Ajaruddin Khan & Ors.

                                    with

              MAC Nos. 1074/2017, 1076/2017 & 1079/2017




10.11.2022   Mr. K. P. Sahu, counsel for the Appellants.

             Mr. Ghanshyam Patel, counsel for the Respondents.

Arguments heard.

Reserved for Judgment.

Sd/-

(Rajani Dubey) Judge

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