Shiv Narayan Shukla vs State Of Chhattisgarh And Ors
2022 Latest Caselaw 6726 Chatt

Citation : 2022 Latest Caselaw 6726 Chatt
Judgement Date : 10 November, 2022

Chattisgarh High Court

Shiv Narayan Shukla vs State Of Chhattisgarh And Ors on 10 November, 2022

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                              WPS No. 684 of 2012

             Shiv Narayan Shukla Versus State of Chhattisgarh & Ors.




10.11.2022       Mr. Vinod Deshmukh, counsel for the Petitioner.

                 Mr. Prateek Sharma, counsel for the Respondents.

Ms. Shivali Dubey, PL for the State.

Arguments heard.

Reserved for Judgment.

Sd/-

(Rajani Dubey) Judge

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