Smt. Sumitra vs Sitaram Patel
2022 Latest Caselaw 6584 Chatt

Citation : 2022 Latest Caselaw 6584 Chatt
Judgement Date : 3 November, 2022

Chattisgarh High Court

Smt. Sumitra vs Sitaram Patel on 3 November, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                      FA(MAT) No. 81 of 2020
                  Smt. Sumitra Versus Sitaram Patel




03/11/2022       Shri C.R. Sahu, Counsel for Appellant.


                 Shri Ramakant Pandey, Counsel for Respondent.

Parties are present in person.

Arguments heard.

Reserve for judgment.

                         Sd/-                          Sd/-
                   (Goutam Bhaduri)               (Radhakishan Agrawal)
                       Judge                             Judge




   Jyoti

Download the LatestLaws.com Mobile App