Smt. Seema Sarkar And Ors vs Sarvjeet Singh Sandhu And Ors
2022 Latest Caselaw 1559 Chatt

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                            MAC No.538 of 2015
National Insurance Company Limited Versus Smt. Seema Sarkar and Ors.
                    Along with MAC No.684 of 2015

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24/03/2022         Shri Dashrath Gupta, Advocate for Appellant in MAC No.538/2015
             and for Respondent No.3 in MAC No.684/2015.

Shri Kunal Das, Advocate for the Appellants in MAC No.684/2015 and for Respondent No.1 to 6 in MAC No.538/2015.

Shri A.L. Singhraul, Advocate for Respondent Nos.7 & 8 in MAC No.538/2015 and for Respondent Nos.1 & 2 in MAC No.684/2015.

Heard.

The matters are reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Prakash