Union Of India vs Ramesh Lal
2022 Latest Caselaw 1327 Chatt

Citation : 2022 Latest Caselaw 1327 Chatt
Judgement Date : 14 March, 2022

Chattisgarh High Court

Union Of India vs Ramesh Lal on 14 March, 2022

                                         1



                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet
                                WA No. 124 of 2022

                    Union of India & Others Versus Ramesh Lal



14/03/2022       Heard Mr. Ramakant Mishra, learned Assistant Solicitor

             General, appearing for the appellants. Also heard Ms. Renu Kochar,

             learned counsel, appearing for the respondent.

Hearing is complete.

Judgment reserved.

                           Sd/-                               Sd/-
                (Arup Kumar Goswami)                  (Gautam Chourdiya)
                      Chief Justice                         Judge




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