Janakram vs Tejram
2022 Latest Caselaw 1324 Chatt

Citation : 2022 Latest Caselaw 1324 Chatt
Judgement Date : 14 March, 2022

Chattisgarh High Court

Janakram vs Tejram on 14 March, 2022

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                        SA No. 7 of 2021
                                    Janakram Versus Tejram

                                          SA/6/2021,




14.03.2022

Mr. Vineet Kumar Pandey, Advocate for the Appellants.

Mr. Sanjeev K. Agrawal, P. L. for the State.

Argument heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge

Amita

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