Citation : 2022 Latest Caselaw 1291 Chatt
Judgement Date : 11 March, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Reference No.1 of 2018
In Reference of State of Chhattisgarh Versus Dolalal
Cr.A.No.1083/2018
DB
Hon'ble Shri Sanjay K. Agrawal and
Hon'ble Smt. Rajani Dubey, JJ.
Final
11/03/2022 Mr. D.K. Gwalre, counsel for the appellant in Cr.A.No.1083/2018 and for the respondent in Cr.Ref.No.1/2018.
Mr. Sunil Otwani, Additional Advocate General and Mr. Sudeep Verma, Govt. Advocate for the State.
Arguments heard.
Reserved for judgment.
Sd/- Sd/-
(Sanjay K. Agrawal) (Rajani Dubey)
Judge Judge
Soma
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