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Luli Bai (Dead) Through Lrs vs Smt. Son Bai (Dead) Through Lrs
2022 Latest Caselaw 1290 Chatt

Citation : 2022 Latest Caselaw 1290 Chatt
Judgement Date : 11 March, 2022

Chattisgarh High Court
Luli Bai (Dead) Through Lrs vs Smt. Son Bai (Dead) Through Lrs on 11 March, 2022
             T OHIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              SA No. 417 of 2004
Luli Bai (dead) Through Lrs., Versus Smt. Son Bai (dead) Through Lrs., & Anr.



11.03.2022          Mr. Prafull N. Bharat, Sr. Advocate Along with Mr. Akash Pandey,

             Counsel for the appellant.

                    Mr. Manoj Paranjpe, Advocate along with Mr. Anurag Singh,

             Counsel for respondent No.1.

Mr. Tarkeshwar Nande, P. L. for the State/R-2.

Arguments heard.

Reserved for judgment.

Learned counsel for the appellant and learned counsel for

respondent No.1 are directed to file their written synopsis within ten days.

Sd/-

(Narendra Kumar Vyas)

Judge

parul

 
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