Mahesh Ram Thawait vs State Of Chhattisgarh
2022 Latest Caselaw 1125 Chatt

Citation : 2022 Latest Caselaw 1125 Chatt
Judgement Date : 2 March, 2022

Chattisgarh High Court

Mahesh Ram Thawait vs State Of Chhattisgarh on 2 March, 2022

                                              1



                HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                                WA No. 8 of 2022
         Mahesh Ram Thawait Versus State of Chhattisgarh & Others




02.03.2022       Heard Mr. S.P. Kale, learned counsel for the appellants. Also

             heard   Mrs. Astha    Shukla,        learned   Government Advocate,

             appearing for the respondents.

Arguments have been heard.

Judgment reserved.

                         Sd/-                                       Sd/-

                (Arup Kumar Goswami)                        (Gautam Chourdiya)
                     Chief Justice                                  Judge




   Anu

Download the LatestLaws.com Mobile App