Sandeep Kumar Jagatramka vs Smt. Aditi Agrawal
2022 Latest Caselaw 4144 Chatt

Citation : 2022 Latest Caselaw 4144 Chatt
Judgement Date : 30 June, 2022

Chattisgarh High Court

Sandeep Kumar Jagatramka vs Smt. Aditi Agrawal on 30 June, 2022

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                 Order Sheet

                            FA (MAT) No.40 of 2021

               Sandeep Kumar Jagatramka Versus Aditi Agrawal



30/06/2022         Dr. Shailesh Ahuja, Advocate and Shri Pankaj Bhaskar,
             Advocate for the appellant.

                  Appellant is also present in person before the Court.

                  None for the respondent, despite service of notice.

Arguments heard finally.

Reserved for judgment.

                     SD/-                                       SD/-

                 (Goutam Bhaduri)                          (Rajani Dubey)
                    Judge                                      Judge




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