Sanjay Kumar Chauhan vs State Of Chhattisgarh
2022 Latest Caselaw 4120 Chatt

Citation : 2022 Latest Caselaw 4120 Chatt
Judgement Date : 29 June, 2022

Chattisgarh High Court

Sanjay Kumar Chauhan vs State Of Chhattisgarh on 29 June, 2022

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                    WA No. 311 of 2022
            Sanjay Kumar Chauhan Versus State of Chhattisgarh & Others



29/06/2022         Heard Mr. Dharmesh Shrivastava, learned counsel for the

              appellant.       Also heard Ms. Astha Shukla, learned Government

              Advocate, appearing for respondent Nos. 1 to 3.

At the request of learned counsel for the parties, the matter is

finally heard.

Judgment reserved.

                        Sd/-                                      Sd/-
               (Arup Kumar Goswami)                      (Parth Prateem Sahu)
                     Chief Justice                              Judge




  Chandra

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