High Court Of Chhattisgarh vs Ganesh Ram Berman
2022 Latest Caselaw 3986 Chatt

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                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                               WA No. 281 of 2022

          High Court of Chhattisgarh Versus Ganesh Ram Berman & Others



23/06/2022         Heard Mr. Prafull N. Bharat, learned senior counsel assisted by

               Mr. Shashank Thakur, learned counsel for the appellant. Also heard

               Mr. B.N. Mishra, learned counsel, appearing for respondent No. 1

along with Mr. T.K. Jha and Mr. Jitendra Pali, learned Deputy

Advocate General, appearing for respondent No. 2.

Perused the order dated 16.06.2022.

As agreed upon, the matter is taken up for final disposal at

motion stage.

Arguments heard.

Judgment reserved.

                          Sd/-                                 Sd/-
                  (Arup Kumar Goswami)               (Parth Prateem Sahu)
                       Chief Justice                         Judge

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