Hemraj Chandrakar vs State Of Chhattisgarh
2022 Latest Caselaw 3955 Chatt

Citation : 2022 Latest Caselaw 3955 Chatt
Judgement Date : 22 June, 2022

Chattisgarh High Court

Hemraj Chandrakar vs State Of Chhattisgarh on 22 June, 2022

                                          1




               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                             WA No. 467 of 2016
     Hemraj Chandrakar & Another Versus State of Chhattisgarh & Others




22.06.2022       Heard Mr. Varun Sharma and Mr. Krishna Tandon, learned

             counsel for the appellants. Also heard Mr. Vikram Sharma,

             learned   Deputy    Government    Advocate,    appearing    for

             respondents No.1, 2, 3, 5 & 6 and Mr. Sumesh Bajaj, learned

counsel, appearing for respondent No.4.

Arguments concluded.

Reserved for judgment.

                        Sd/-                              Sd/-
              (Arup Kumar Goswami)                (Parth Prateem Sahu)
                   Chief Justice                           Judge




    Anu

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