State Of Chhattisgarh vs The Board Of Revenue
2022 Latest Caselaw 3926 Chatt

Citation : 2022 Latest Caselaw 3926 Chatt
Judgement Date : 21 June, 2022

Chattisgarh High Court

State Of Chhattisgarh vs The Board Of Revenue on 21 June, 2022

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                             WP(227) No. 2942 of 2009
            State of Chhattisgarh Versus The Board of Revenue & Others



21/06/2022         Mr. Gurudev I. Sharan, Government Advocate for the
             State/petitioner.

                   Mr. Arvind Sinha, counsel for respondent Nos.2 to 4.

Arguments heard.

Reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Vasant

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