Tej Kumar (Wrongly Mentioned In ... vs State Of Chhattisgarh
2022 Latest Caselaw 3894 Chatt

Citation : 2022 Latest Caselaw 3894 Chatt
Judgement Date : 20 June, 2022

Chattisgarh High Court

Tej Kumar (Wrongly Mentioned In ... vs State Of Chhattisgarh on 20 June, 2022

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet

                                         CRA No. 404 of 2020
           Tej Kumar (wrongly Mentioned In The Judgment Raju) Versus State Of Chhattisgarh



20/06/2022

Shri Anuroop Panda, Advocate appears on behalf of Shri B.D. Guru, counsel for the appellant.

Shri Soumya Rai, P.L. for the State.

List this case along with CRA No. 79/2021.

                              Sd/-                               Sd/-
                   (Sanjay K. Agrawal)                    (Sachin Singh Rajput)
                         Judge                                   Judge




   Kamde

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