Jhammanlal Yadav And Others vs State Of Chhattisgarh
2022 Latest Caselaw 3863 Chatt

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                 CRR No. 680 of 2010
             Jhammanlal Yadav And Others Versus State Of Chhattisgarh




17.06.2022           Mr. Prahlad Shrivas Advocate on behalf of Mr. N.S. Dhurandhar,

              counsel for the applicant.

                     Mr. Sameer Oraon, GA for the State/respondent.

Learned counsel for the applicant submits that co-accused has filed the

Criminal Revision No. 07 of 2011 for arising out of the same impugned

judgment which is pending before this Court.

As prayed by learned counsel for the applicant, list this case after two

weeks along with CRR No. 07 of 2011.

Sd/-

(Sachin Singh Rajput) JUDGE

Pawan