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Udayram Basant vs Smt. Jyoti
2022 Latest Caselaw 4831 Chatt

Citation : 2022 Latest Caselaw 4831 Chatt
Judgement Date : 27 July, 2022

Chattisgarh High Court
Udayram Basant vs Smt. Jyoti on 27 July, 2022
         HIGH COURT OF CHHATTISGARH, BILASPUR

                              Order Sheet

                           FAM No. 43 of 2019

                  Udayram Basant Versus Smt. Jyoti



27/07/2022 Heard Shri Badruddin Khan, Adv. for the appellant and
            Shri Animesh Verma, Adv. for respondent.

Learned couunsel for the appellant would pray for time to file certified copy of judgment and decree of earlier litigation.

As prayed, post it after a week.

                    Sd/-                                 Sd/-

            (Goutam Bhaduri)                   (Deepak Kumar Tiwari)
                 Judge                                  Judge
 

 
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