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Roopchand (Deleted) Through Lrs vs Laxminath (Deleted) Through Lrs
2022 Latest Caselaw 4826 Chatt

Citation : 2022 Latest Caselaw 4826 Chatt
Judgement Date : 27 July, 2022

Chattisgarh High Court
Roopchand (Deleted) Through Lrs vs Laxminath (Deleted) Through Lrs on 27 July, 2022
        HIGH COURT OF CHHATTISGARH, BILASPUR
                            Order Sheet
                          SA No. 377 of 2010
Roopchand (deleted) Through Lrs Versus Laxminath (deleted) Through Lrs




27/07/2022         Shri Prafull N. Bharat, Senior Advocate with Shri
             Keshav Dewangan, Advocate for the appellants.

                   Shri   Manoj   Paranjpe     with   Shri Anurag   Singh,
             Advocates for the respondents.

Arguments heard.

Reserved for judgment.

Counsel for the parties are directed to file written synopsis within 10 days.

Sd/-

Narendra Kumar Vyas Judge

 
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