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Ajeet Singh vs State Of Chhattisgarh
2022 Latest Caselaw 4821 Chatt

Citation : 2022 Latest Caselaw 4821 Chatt
Judgement Date : 27 July, 2022

Chattisgarh High Court
Ajeet Singh vs State Of Chhattisgarh on 27 July, 2022

HIGH COURT OF CHHATTISGARH, BILASPUR

Order Sheet

CRA No. 1294 of 2014

Ajeet Singh Versus State of Chhattisgarh

DB Hon'ble Shri Justice Sanjay K. Agrawal Hon'ble Shri Justice Sanjay S. Agrawal

27.07.2022 Mr. Ravindra Sharma, counsel for the appellant.

Mr. Sameer Uraon, G.A. for the State.

Argument heard.

Reserved for judgment. 

                                  Sd/-                       Sd/-
                          (Sanjay K. Agrawal)       (Sanjay S. Agrawal)
                                Judge                        Judge




         Harneet

 
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