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Bhago Ram And Others vs Tara Bai And Others
2022 Latest Caselaw 4794 Chatt

Citation : 2022 Latest Caselaw 4794 Chatt
Judgement Date : 26 July, 2022

Chattisgarh High Court
Bhago Ram And Others vs Tara Bai And Others on 26 July, 2022
            HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                             FA No. 86 of 2006
             Bhago Ram and Others Versus Tara Bai and Others



26/07/2022           Mr. S.N. Nande, counsel for the appellants.

                     Mr. Udho Ram Koshaley, counsel for respondent No.3(i).

Ms. Ishwari Ghritlahare, P.L. for the State/respondent

No.4.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Vasant

 
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