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Priyadrshani Grah Nirman Sahkari ... vs State Of Chhattisgarh
2022 Latest Caselaw 4748 Chatt

Citation : 2022 Latest Caselaw 4748 Chatt
Judgement Date : 25 July, 2022

Chattisgarh High Court
Priyadrshani Grah Nirman Sahkari ... vs State Of Chhattisgarh on 25 July, 2022
                                          1



                  HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet

                            Writ Appeal No. 178 of 2022

                 Priyadrshani Grah Nirman Sahkari Samiti Maryadit

                                       Versus

                            State of Chhattisgarh & Others



25/07/2022      Heard Mr. Himanshu Pandey, learned counsel for the appellant.

             Also heard Mr. Jitendra Pali, learned Deputy Advocate General,

             appearing for respondents No. 1, 2 & 4, Mr. Sandeep Dubey, learned

counsel, appearing for respondent No. 3, Mr. Pankaj Agrawal,

learned counsel, appearing for respondent No. 5, Mr. Sushobhit

Singh and Ms. Juhi Angoria, learned counsel, appearing for the

interveners.

Judgment reserved.

                        Sd/-                                  Sd/-
                 (Arup Kumar Goswami)                 (Parth Prateem Sahu)
                     Chief Justice                          Judge




 Brijmohan
 

 
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