South Eastern Coal Fields Limited vs Premchand Mandal
2022 Latest Caselaw 4599 Chatt

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               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet

                             WA No. 430 of 2021

     South Eastern Coalfields Ltd. & Another Versus Premchand Mandal



19/07/2022         IA No. 1 of 2021 is an application for condonation of delay of

             1 day in preferring the connected appeal preferred against the

             judgment dated 15.09.2021 passed in WPS No. 2380/2008 by the

             learned Single Judge.

                  Heard Mr. Abhishek Sinha, learned senior counsel, assisted

             by Mr. Vinod Deshmukh, learned counsel, appearing for the

             appellants. Also heard Mr. Brijendra Singh, learned counsel,

             appearing for the respondent.

Delay is condoned. IA No. 1 of 2021 stands disposed of.

Registry to list this case for admission.

                        Sd/-                                       Sd/-
              (Arup Kumar Goswami)                      (Parth Prateem Sahu)
                  Chief Justice                                  Judge




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