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South Eastern Coalfields Ltd vs Smt. Shobha Parida
2022 Latest Caselaw 4497 Chatt

Citation : 2022 Latest Caselaw 4497 Chatt
Judgement Date : 14 July, 2022

Chattisgarh High Court
South Eastern Coalfields Ltd vs Smt. Shobha Parida on 14 July, 2022
                                        1


             HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                           WA No. 240 of 2022
South Eastern Coalfields Ltd. & Others Versus Smt. Shobha Parida & Another



14/07/2022       In order to place certain judgments, Mr. Vishal Bhatnagar,

             learned counsel for the appellants prays for taking up this matter

             on 26.07.2022.

                 Prayer is allowed.

                 Mr. Himanshu Pandey, learned counsel, appearing for the

             respondents, is present.
                            Sd/-                             Sd/-
                 (Arup Kumar Goswami)               (Parth Prateem Sahu)
                       Chief Justice                        Judge




    Hem
 

 
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