Chhattisgarh State Renewable ... vs Amritlal
2022 Latest Caselaw 4464 Chatt

Citation : 2022 Latest Caselaw 4464 Chatt
Judgement Date : 13 July, 2022

Chattisgarh High Court

Chhattisgarh State Renewable ... vs Amritlal on 13 July, 2022

                                               1




                HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              WA No. 459 of 2021
     Chhattisgarh State Revewable Energy Developement Agency (CREDA)
                                    Versus
                                    Amritlal



13.07.2022       Heard Mr. Ranbir Singh Marhas, learned counsel for the

             appellants. Also heard Mr. N. Naha Roy, learned counsel,

             appearing for the respondent.

Arguments concluded.

Reserved for judgment.

                        Sd/-                               Sd/-
              (Arup Kumar Goswami)                 (Parth Prateem Sahu)
                   Chief Justice                            Judge




    Anu

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